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State of Chattisgarh - Section

Section 38 in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

38. Ordinances how made.

(1)All Ordinances except the first Ordinance shall he made by the Executive Council.
(2)An Ordinance made by the Executive Council shall come into force from the date on which it is approved by the Co-ordination Committee.