Section 51(2)(iii) in Rajiv Gandhi University of Health Sciences Act, 1994

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State of Karnataka - Subsection

Section 51(2)(iii) in Rajiv Gandhi University of Health Sciences Act, 1994

(iii)One person supervising the work of the section for which recruitment is made nominated by the Vice-Chancellor and where there is no such person the Chairman of the departmental council of the concerned section;

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State of Karnataka - Subsection

Section 51(2)(iii) in Rajiv Gandhi University of Health Sciences Act, 1994