Section 51(2) in Rajiv Gandhi University of Health Sciences Act, 1994
(2)The Board shall consists of ,-(i)The Vice-Chancellor - ex-officio Chairman;(ii)The Registrar;(iii)One person supervising the work of the section for which recruitment is made nominated by the Vice-Chancellor and where there is no such person the Chairman of the departmental council of the concerned section;(iv)Three persons nominated by the Chancellor in consultation with the State Government, one of whom shall be a person belonging to the Scheduled Castes or the Scheduled Tribes and the another shall be a person belonging to other Backward Classes declared as such by the State Government or any religious or linguistic minority. The term of such members shall be three years.
