Section 21(1)(c) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1)(c) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(c)he has not paid, except where Government by order have reduced or waived it, a non-refundable examination fee of Rupees five (Rupees two and paise fifty only if the candidate belongs to any of the Scheduled Castes or Tribes) on receipt of intimation from the Commission about his eligibility to appear at the examination.

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State of Odisha - Subsection

Section 21(1)(c) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981