Himachal Pradesh High Court
Tara Chand vs . M.C. Shimla on 14 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
CWP No. 5419 of 2022 14.12.2022 Present: Mr. H.C. Sharma, Advocate for the petitioner.
Mr. Naresh K. Gupta, Advocate for the respondent.
Despite repeated opportunities, no-one has come forward on behalf of the respondent-Corporation to file reply. Therefore, in the given facts and circumstances, we deem it proper to stay the operation and implementation of impugned Notification dated 27.06.2022 (Annexure P-3) till further orders.
List as and when reply is filed on behalf of the respondent-Corporation and the same comes on record.
( Tarlok Singh Chauhan )
Judge
December 14, 2022 ( Virender Singh )
(naveen) Judge
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