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State of Rajasthan - Section

Section 9 in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

9. [ Reservation of vacancies for Woman candidates. - Reservation of vacancies for Woman candidates shall be 30% category-wise in direct recruitment out of which, 5% shall be for widow candidate. In the event of non-availability of the eligible and suitable woman candidates in a particular year, the vacancies so reserved for them shall be filled by other women candidates and in the event of non availability of eligible and suitable women candidates, the vacancies so reserved for them shall be filled up by male candidates and such vacancies shall not be carried forward to the subsequent year and the reservation shall be treated as horizontal reservation i.e. the reservation of woman candidates shall be adjusted proportional in the respective category to which the woman candidates belong.]

[Substituted by the Rajasthan Various Service (Amendment) Rules, 2007 (Sl. No. 100 of the Scheduled) : Rajasthan Gazette Extraordinary Part IV-C (I) dated 29.6.2008.]