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State of West Bengal - Section

Section 219 in The West Bengal Motor Vehicles Rules, 1989

219. Dangerous projection.

(1)No mascot or other similar fitting or device shall be carried by any motor vehicle in any position, where it is likely to strike any person with whom the vehicle may collide, unless the mascot is unlikely to cause injury to any person by reason of any projection thereon.
(2)No motor vehicle shall be permitted to be used which is so constructed that any axle hub or hub cap projects laterally more than ten centimetres beyond the rim or the wheel to which it is attached, unless the hub or hub cap does not project laterally beyond the body or wings of the vehicle and is provided with an adequate guard.