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[Cites 0, Cited by 0] [Section 219] [Entire Act]

State of West Bengal - Subsection

Section 219(2) in The West Bengal Motor Vehicles Rules, 1989

(2)No motor vehicle shall be permitted to be used which is so constructed that any axle hub or hub cap projects laterally more than ten centimetres beyond the rim or the wheel to which it is attached, unless the hub or hub cap does not project laterally beyond the body or wings of the vehicle and is provided with an adequate guard.