Section 80(3) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006
(3)Persons competent to be foster parents. - The following persons may apply to be foster parents : -(a)A Single Parent(b)Couple(c)Members of the extended family of the child(d)Non Governmental Organisations or other recognized person or agency willing to take responsibility of child/children in individual or group foster care.
