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[Cites 0, Cited by 0] [Section 80(3)] [Section 80] [Entire Act]

State of Chattisgarh - Subsection

Section 80(3)(d) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(d)Non Governmental Organisations or other recognized person or agency willing to take responsibility of child/children in individual or group foster care.