Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23A(1)] [Section 23A] [Entire Act] State of Gujarat - Subsection Section 23A(1)(b) in Gujarat Primary Education Act, 1947 (b)for the area of every authorised municipality, consisting of such persons as may be prescribed;