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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

(1)There shall be Selection Board to recommend the names of suitable candidates for promotion under Clause (b) of Sub-rule (1) and Sub-rule (2) of rule 5.