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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(b) in Andhra Pradesh Panchayat Raj Officers delegation of Powers Rules, 2000

(b)Check up any diversion from earmarked funds from State/ Central grants and along with the explanation of the concerned.