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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2) in Andhra Pradesh Panchayat Raj Officers delegation of Powers Rules, 2000

(2)The Inspecting Officers shall.
(a)Verify whether utilization certificates were submitted in respect of all grants on due dates.
(b)Check up any diversion from earmarked funds from State/ Central grants and along with the explanation of the concerned.
(c)register of cash contributions received and accounted for.
(d)review on audit reports and a note on minor or major and serious audit objections and a special report in case the amounts involved in more than Rs. 25,000/-
(e)Check up the qualifications of staff in accounts wing and their tenure in general.
(f)Submit the paid vouchers to audit, monthly and annual accounts.
(g)check up the re-appropriation of Heads of Accounts whenever necessary.