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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(c) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(c)the maintenance of healthy relations between occupiers of factories, [owners of khandasari units] [Inserted by Act No.4 of 1967.] cane growers, cane growners co-operative societies and councils;