Section 27(2)(c) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

(c)Transfer of Mine ral Concession shall require transfer of EC by competent authority of MoEF & CC from transferor to transferee.

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