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State of Madhya Pradesh - Section

Section 11 in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

11. Applicability of Code.

(1)This Code shall apply only to State Area Generating Station, Independent Power Producers, Renewable Energy Generating, Discoms and Inter/ Intra State Open Access Entities from the date of coming into force and shall apply to such other Generators/ Entities from such date, as may be specified by the Commission separately by way of notification.