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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(ii) in The Rajasthan Soil and Water Conservation Rules, 1966

(ii)The District Soil Conservation Officer will also prepare a quarterly report of progress in respect of schemes/plans sanctioned by the [Additional Director of Agriculture (Soil Conservation)] [Substituted vide Notification dated 7-12-72.] the Board and the State Government and forward the same to the State Soil Conservation Officer.