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State of Rajasthan - Section

Section 18 in The Rajasthan Soil and Water Conservation Rules, 1966

18. Reports.

- (i) Quarterly Reports of progress of work and expenditure shall be prepared by the Executive Officer in respect of individual plans sanctioned at the district level and sent to the District Soil Conservation Officer who shall consolidate all such reports received by him and forward a consolidated report of all such schemes/plans within his jurisdiction to the State Soil Conservation Officer.
(ii)The District Soil Conservation Officer will also prepare a quarterly report of progress in respect of schemes/plans sanctioned by the [Additional Director of Agriculture (Soil Conservation)] [Substituted vide Notification dated 7-12-72.] the Board and the State Government and forward the same to the State Soil Conservation Officer.
(iii)The progress of plans shall also be reported to the District Committee/State Board, as the case may be, by the District Soil Conservation Officer, [Addition Director of Agriculture (Soil Conservation)] [Substituted vide Notification dated 7-12-72.] respectively.