Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Kerala - Subsection

Section 102(5) in Kerala District Administration Act, 1979

(5)Construction of field channels and field bothies in the command areas of major irrigation works other than projectsExplanation 1. - or the purposes of this Item and item (6), "major irrigation work" means an irrigation work irrigating or useful for the drainage or protection of an extent of over 'two hundred hectares of land.