Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Karnataka - Subsection Section 1(2) in Karnataka Town and Country Planning Act, 1961 (2)It shall extend to the whole of the [State of Karnataka] [Adapted by the Karnataka Adaptation of laws order 1973 w.e.f. 1.11.1973].
