Bombay High Court
Mayuresh Nandkumar Purohit vs Kaushik Manna And Anr on 20 February, 2020
Author: Prithviraj Keshavrao Chavan
Bench: Prithviraj Keshavrao Chavan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 1327 OF 2013
Mayuresh Nandkumar Purohit ....Appellant
V/S
Kaushik Manna And Anr ....Respondent
WITH CR. APPEAL NO. 1329 OF 2013 Sohan Lal S/o Dhannu Ram ....Appellant V/S Kaushik Manna And Anr ....Respondent WITH CR. APPLICATION IN APPEAL NO. 553 OF 2014 In CR. APPEAL 1327 OF 2013 Mayuresh Nandkumar Purohit ....Appellant V/S Kaushik Manna And Anr ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1335 OF 2015 In CR. APPEAL 1327 OF 2013 Mayuresh Nandkumar Purohit ....Appellant V/S Kaushik Manna And Anr ....Respondent WITH Page 1/3 ::: Uploaded on - 20/02/2020 ::: Downloaded on - 23/02/2020 04:16:14 ::: CR. APPLICATION IN APPEAL NO. 996 OF 2016 In CR. APPEAL 1329 OF 2013 Sohan Lal S/o Dhannu Ram ....Appellant V/S Kaushik Manna And Anr ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1195 OF 2017 In CR. APPEAL 1327 OF 2013 Mayuresh Nandkumar Purohit ....Appellant V/S Kaushik Manna And Anr ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1196 OF 2017 In CR. APPEAL 1329 OF 2013 Sohan Lal S/o Dhannu Ram ....Appellant V/S Kaushik Manna And Anr ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1312 OF 2017 In CR. APPEAL 1327 OF 2013 Mayuresh Nandkumar Purohit ....Appellant V/S Kaushik Manna And Anr ....Respondent Page 2/3 ::: Uploaded on - 20/02/2020 ::: Downloaded on - 23/02/2020 04:16:14 ::: WITH CR. APPLICATION IN APPEAL NO. 1558 OF 2017 In CR. APPEAL 1327 OF 2013 Mayuresh Nandkumar Purohit ....Appellant V/S Kaushik Manna And Anr ....Respondent None for Appellant Ms.Shubhada D. Khot for Res. No. 1 Mrs. M.H.Mhatre, APP for The State CORAM : PRITHVIRAJ KESHAVRAO CHAVAN, J DATE : 20th February, 2020 P.C. :
Stand over to 24/02/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 20/02/2020 ::: Downloaded on - 23/02/2020 04:16:14 :::