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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(iii) in First Statutes of the Jai Narayan Vyas University Jodhpur

(iii)Professors in the University Departments and Readers holding charge of Head of the Departments and Principals of Colleges and Institutions admitted to the privileges of the University. Provided that where there is no Professor or Reader in the department the teacher who acts as the Head of the Department shall be member of the Academic Council;