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[Cites 0, Cited by 0] [Section 198] [Entire Act]

State of Andhra Pradesh - Subsection

Section 198(2) in Andhra Pradesh Panchayat Raj Act, 1994

(2)The Government shall also make an annual grant at the rate of two rupees per person residing in the District calculated on the basis of the last preceding census of which figures are available.