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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(12) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(12)Sequence of counselling. - At each instance, counselling with first be done for all in-service quota seats and then for all open quota seats. Category wise counselling will be done in the following sequence : -