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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(5) in Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006

(5)The annual plan shall be restricted to the overall investment proposed in a year to the extent as the company may decide from time to time and as approved by the Commission.