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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(25) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

25.2Distribution System lossThe technical losses for the distribution system shall be determined by the Commission for various voltage levels for the applicable year, based on prudence check of the submissions of the Distribution Licensee during their Tariff determination process and shall be apportioned in proportion to the actual energy drawal by the Open Access consumers and shall be payable in kind at relevant voltage level or any other methodology as may be stipulated by the Commission from time to time:Provided that the Open Access consumer shall be levied with only the technical losses in the system and shall not be levied with any part of the commercial losses: