Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(1)(d) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(d)the area, description and full particulars of the land which delimited as surplus land;