Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act] Union of India - Subsection Section 8(8)(a) in Securities Contracts (Regulation) Rules, 1957 (a)the Industrial Finance Corporation, established under the Industrial Finance Corporation Act, 1948 (15 of 1948);