Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7L] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7L(1) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(1)The Gram Sabha shall have the power to withhold salary, sanction leave, inspect and supervise the work of a Government employee whose area of jurisdiction lies within the limits of Gram Sabha area.