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State of West Bengal - Section

Section 71F in The West Bengal Motor Vehicles Rules, 1989

71F. Retro-fitment of Liquified Petroleum Gas-Kit on in-use vehicle.

(1)Any person desirous of retro-fitment of Liquified Petroleum Gas-Kit on in-use vehicle may apply to any authorised agent at his workship.
(2)After retro-fitment of Liquified Petroleum Gas-Kit on in-use vehicle, the vehicle along with its registration certificate shall be produced before the Registering Authority for mandatory inspection,
(3)The Registering Authority, after physical verification and after satisfactory test of fitness, shall make necessary entries and endorsement in the registration certificate and concerned registers on payment of inspection fees specified in Schedule XI.]