Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71F] [Entire Act] State of West Bengal - Subsection Section 71F(1) in The West Bengal Motor Vehicles Rules, 1989 (1)Any person desirous of retro-fitment of Liquified Petroleum Gas-Kit on in-use vehicle may apply to any authorised agent at his workship.
