Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73G] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73G(3) in The M.P. Factories Rules, 1962

(3)Where steam is used for heating purpose in a reaction vessel, it shall be supplied through a suitable automatic device to prevent the maximum permissible steam pressure being exceeded, unless the pressure of the steam in the supply line itself cannot exceed the said maximum permissible pressure.