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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(i) in Scheme under Section 100 of Motor Vehicles Act, 1988

(i)In Annexure 'A', for the words "Punjab Roadways", the words, sign and bracket "Punjab Roadways/Punjab State Bus Stand Management Company Limited (PUNBUS)" shall be substituted; and