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State of Punjab - Section

Section 8 in Scheme under Section 100 of Motor Vehicles Act, 1988

8.

[-] [Omitted vide Punjab Government Notification dated 21.10.1997.]ModificationsVide Notification No. S.O. 22/C.A. 59/88/S. 102/2005, dated 30.3.2005 in the said scheme, -
(i)In Annexure 'A', for the words "Punjab Roadways", the words, sign and bracket "Punjab Roadways/Punjab State Bus Stand Management Company Limited (PUNBUS)" shall be substituted; and
(ii)In Annexures 'D' and 'E', for the brackets and the words "(Punjab Roadways)", the brackets, sign and words "(Punjab Roadways/Punjab State Bus-Stand Management Company Limited) (PUNBUS)" shall be substituted.