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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(i) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006

(i)The admission into all the University colleges offering MBA/MCA courses shall be made through Single Window System in the order of merit on the basis of ranking assigned in ICET as per Rule 5 of the Andhra Pradesh integrated Common Entrance Test for admission into MBA/MCA Rules, 2004 following Rules of Reservation as prescribed in Rule 7 hereunder.