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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(3)(b) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(b)the number and name of the Polling Station where the ballot papers have been used; and