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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Manipur - Subsection

Section 75(1)(b) in Manipur International University Act, 2018

(b)an applicant to be adjudicated insolvent or an undischarged insolvent; (c) sentenced by a criminal court to imprisonment for any offence involving moral turpitude.