Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(e) in West Bengal Electrical Licensing Rules, 2017

(e)to authorise the Chartered Electrical Safety Engineer in terms of regulation 5A of the Central Electricity Authority (Measures Relating to Safety and Electric Supply) (Amendment) Regulations, 2015;