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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Haryana - Subsection

Section 41(1) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(1)The State Government may appoint for any local area a Board of visitors to visit once a month the protective homes situated within such local area and to comment and advices on matters affecting the administration of such protective homes.