Bombay High Court
Grampanchayat Vairag Through ... vs The Tahasildar Barshi And Ors on 20 September, 2019
Bench: B.P. Dharmadhikari, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4101 OF 2017
Grampanchayat Vairag Through Gramvikas ....Petitioner
Adhikari Shri Anil P. Baraskar
V/S
The Tahasildar Barshi And Ors. ....Respondent
WITH WRIT PETITION NO. 4562 OF 2017 Shri. Anandlal Motilal Gandhi ....Petitioner V/S Dr. Yuvraj Maruti Deshmukh And Ors. ....Respondent WITH WRIT PETITION NO. 1148 OF 2019 Mrs. Jayashri Yuvraj Deshmukh And Anr ....Petitioner V/S State Of Maharashtra And Ors ....Respondent Shri Mithilesh Chalke i/b Shri Sandeep S Salunkhe For Petitioner in W P No.4101/2017 Ms P N Diwan, AGP for State in W P No.4101/2017 Ms M S Shrivastav, AGP for State in W P No.1148/2019 Shri A P Vanarse, AGP for State in W P No.4562/2017 CORAM : B.P. DHARMADHIKARI & SANDEEP KASHINATH SHINDE, JJ DATE : 20th September, 2019 Page 1/2 ::: Uploaded on - 20/09/2019 ::: Downloaded on - 21/09/2019 03:36:51 ::: P.C. :
Stand over to 14/10/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 20/09/2019 ::: Downloaded on - 21/09/2019 03:36:51 :::