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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(4) in Gujarat District Mineral Foundation Rules, 2016

(4)Immediately upon appointment, each member of the Governing Council, including the Chairperson, Vice-Chairperson and the Member Secretary shall submit to the Governing Council, particulars of their e-mail address, postal address, telephone number and other particulars.