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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019

(3)CTU shall process the medium-term open access applications made under these Regulations within forty (40) days from the last date of the month in which application is made.