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Union of India - Section

Section 13 in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019

13. Timeframe for processing Long-Term Access and Medium-Term Open Access Application.

(1)CTU shall process the long-term access applications made under these Regulations requiring augmentation of transmission system in the Indian Grid within one hundred twenty (120) days from the last date of the month in which application is made.
(2)Long-term access applications where augmentation of transmission system is not required shall be processed within ninety (90) days from the last date of the month in which application is made.
(3)CTU shall process the medium-term open access applications made under these Regulations within forty (40) days from the last date of the month in which application is made.