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[Cites 0, Cited by 0] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)Provided further that exchange of bell codes under item 3 and 4 are not required between stations provided with block proving axle counter or track circuit having complete track circuiting of station yard excluding non-running lines on either end.