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Union of India - Section

Section 94 in The Dedicated Freight Corridor Railway General Rules, 2018

94. Bell coding for signalling of trains between stations.

(1)For the signalling of train operation, the prescribed code of bell signals, as detailed below, shall be used and exhibited in each block station near the place of operation of the block working equipment.
Sr. No. Indication How to acknowledge the signal Number of beats How signalled
1 Call attention or attend telephone 0 One 0
2 Is Line Clear or enquiry about Line Clear 00 Two 00
3 Train entering block section 000 Three 000
4 (a)Train out of block section 00000 Four 0000
  (b) Obstruction removed      
5 (a) Cancel last signal 00000 Five 00000
6 Emergency danger signal. Attend block telephoneimmediately. 000000 Six 000000
7 Testing 0000000000 Ten 0000000000
Note: (a) '0' Indicates a Stroke or a beat of bell.
(b)Each signal shall be given slowly and distinctly.
(2)Provided further that exchange of bell codes under item 3 and 4 are not required between stations provided with block proving axle counter or track circuit having complete track circuiting of station yard excluding non-running lines on either end.
(3)Unless otherwise specified, it shall be mandatory to use the authorised code of bell signals along with attached telephone when operating block instrument.