Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Gujarat - Subsection Section 1(3) in Junior Clerk, Clerk-cum-Typist, Typist, Class III, (Departmental Examination) Rules, 2012 (3)They shall apply to the persons appointed as Junior Clerk, Clerk-cum-Typist, Typist, Class III, in the Town Planning and Valuation Department.
