Section 1 in Junior Clerk, Clerk-cum-Typist, Typist, Class III, (Departmental Examination) Rules, 2012
1.
(1)These rules may be called the Junior Clerk, Clerk-cum-Typist, Typist, Class III, (Departmental Examination) Rules, 2012.(2)They shall come into force from the date of their publication in the Official Gazette.(3)They shall apply to the persons appointed as Junior Clerk, Clerk-cum-Typist, Typist, Class III, in the Town Planning and Valuation Department.
