Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Chota Nagpur Division - Section Section 251 in Chota Nagpur Tenancy Act, 1908 251. Bar to suits under Section 87 - No suit shall be entertained under Section 87 for the decision of any dispute regarding any entry relating to a 'Mundari khunt-kattidari tenancy in a record-of-rights.
