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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Chattisgarh - Subsection

Section 54(2)(i) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

(i)Audit trial report.-Tracking of all system based actions performed by users of collecting branches/offices of the Central Record Keeping Agency and the Authorised Collection Centres pertaining to any specified day or period.